86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
| Sections | Particulars |
|---|---|
| Chapter XVII | Of Offences Against Property |
| 395 | Punishment for dacoity |
| Description | Whoever commits dacoity shall be punished with 152[imprisonment for life], or with rigorous imprisonment for a term which may extend to ten years, and shall also be liable to fine. |
86540
103860
630
114
59824